Ashok Kumar Singh vs State Of U.P. & Others
2011 Latest Caselaw 1289 ALL

Citation : 2011 Latest Caselaw 1289 ALL
Judgement Date : 21 April, 2011

Allahabad High Court

Ashok Kumar Singh vs State Of U.P. & Others on 21 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 16863 of 2010
 

 
Petitioner :- Ashok Kumar Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- J.J. Munir,Dinesh Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Petitioner has made application seeking withdrawal of present writ petition. Said Application is allowed. Writ petition is directed to be dismissed as withdrawn.

Order Date :- 21.4.2011

SRY

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