Constable No. 11 C.P. Raj Nayak ... vs State Of U.P. And Others
2011 Latest Caselaw 1288 ALL

Citation : 2011 Latest Caselaw 1288 ALL
Judgement Date : 21 April, 2011

Allahabad High Court

Constable No. 11 C.P. Raj Nayak ... vs State Of U.P. And Others on 21 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 22911 of 2011
 

 
Petitioner :- Constable No. 11 C.P. Raj Nayak Pathak & Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajendra Pratap Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up tomorrow.

Order Date :- 21.4.2011

SRY

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