Nathuni Mian vs State Of U.P. & Others
2011 Latest Caselaw 1287 ALL

Citation : 2011 Latest Caselaw 1287 ALL
Judgement Date : 21 April, 2011

Allahabad High Court

Nathuni Mian vs State Of U.P. & Others on 21 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 57349 of 2009
 

 
Petitioner :- Nathuni Mian
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Alok Mishra
 
Respondent Counsel :- C.S.C.,P.C.Shukla
 

 
Hon'ble V.K. Shukla,J.

List this petition on 28.04.2011. Learned standing counsel shall comply with the order dated 15.04.2011 passed by this Court.

Interim order already passed is extended till the next date of listing.

Order Date :- 21.4.2011

SRY

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