Anand Kumar Singh vs State Of U.P. And Others
2011 Latest Caselaw 1286 ALL

Citation : 2011 Latest Caselaw 1286 ALL
Judgement Date : 21 April, 2011

Allahabad High Court

Anand Kumar Singh vs State Of U.P. And Others on 21 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 19917 of 2010
 

 
Petitioner :- Anand Kumar Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- B. R. Sharma,Dinesh Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Petitioner has made application seeking withdrawal of present writ petition. Said Application is allowed. Writ petition is directed to be dismissed as withdrawn.

Order Date :- 21.4.2011

SRY

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