Har Charan Singh vs Distt. Judge
2011 Latest Caselaw 1272 ALL

Citation : 2011 Latest Caselaw 1272 ALL
Judgement Date : 21 April, 2011

Allahabad High Court

Har Charan Singh vs Distt. Judge on 21 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 53738 of 2009
 

 
Petitioner :- Har Charan Singh
 
Respondent :- Distt. Judge
 
Petitioner Counsel :- H.C. Dwivedi
 
Respondent Counsel :- Amit Sthalekar,A. Sthalekar
 

 
Hon'ble V.K. Shukla,J.

List this petition on 10.05.2011 along with record of writ petition No.51353 of 2010, showing the names of respective counsels in each case from both sides along with cause title.

Order Date :- 21.4.2011

SRY

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