U.P. State Industrial ... vs M/S Raizada Land & Haousing Scheme ...
2011 Latest Caselaw 1241 ALL

Citation : 2011 Latest Caselaw 1241 ALL
Judgement Date : 20 April, 2011

Allahabad High Court

U.P. State Industrial ... vs M/S Raizada Land & Haousing Scheme ... on 20 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 307 of 2002
 

 
Petitioner :- U.P. State Industrial Development Corp. Ltd.
 
Respondent :- M/S Raizada Land & Haousing Scheme & Another
 
Petitioner Counsel :- Siddhartha Varma
 
Respondent Counsel :- V.S. Chaudhary
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

First Appeal No.1194 of 2001 and First Appeal No.1195 of 2003 are not connected with this appeal. They may be disconnected.

List this appeal with First Appeal No.(1194) of 2001 and First Appeal (1195) of 2001.

Order Date :- 20.4.2011

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