Rajendra Bind & Others vs Town Area Committee & Others
2011 Latest Caselaw 1240 ALL

Citation : 2011 Latest Caselaw 1240 ALL
Judgement Date : 20 April, 2011

Allahabad High Court

Rajendra Bind & Others vs Town Area Committee & Others on 20 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 23102 of 2009
 

 
Petitioner :- Rajendra Bind & Others
 
Respondent :- Town Area Committee & Others
 
Petitioner Counsel :- Pankaj Agrawal,Seema Agrawal
 
Respondent Counsel :- C.S.C.,C.B. Prasad,V.K. Dwivedi
 

 
Hon'ble V.K. Shukla,J.

Today, there is illness slip.

List this case in the next cause list peremptorily. It is made clear that on the next date no illness slip shall be entertained either on behalf of Sri C.B. Prasad or on behalf of Sri V.K. Dwivedi, Advocates.

Order Date :- 20.4.2011

SRY

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