Pooran Singh vs State Of U.P. And Others
2011 Latest Caselaw 1238 ALL

Citation : 2011 Latest Caselaw 1238 ALL
Judgement Date : 20 April, 2011

Allahabad High Court

Pooran Singh vs State Of U.P. And Others on 20 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 18627 of 2011
 

 
Petitioner :- Pooran Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sudama Ji Shandilya,Sudhir Shandilya
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

CORRECTION APPLICATION

Allowed.

Petitioner is permitted to carry out necessary correction, as has been prayed for, qua description of respondent Nos. 4 and 5.

Order Date :- 20.4.2011

SRY

Download the LatestLaws.com Mobile App