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Shabir Ali vs High Court Of Judicature At ...
2011 Latest Caselaw 1235 ALL

Citation : 2011 Latest Caselaw 1235 ALL
Judgement Date : 20 April, 2011

Allahabad High Court
Shabir Ali vs High Court Of Judicature At ... on 20 April, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 57552 of 2009
 

 
Petitioner :- Shabir Ali
 
Respondent :- High Court Of Judicature At Allahabad Thru' Its R.G. & Ors
 
Petitioner Counsel :- Akhilesh Tripathi
 
Respondent Counsel :- C.S.C.,Amit Sthalekar
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list.

Order Date :- 20.4.2011

SRY

 

 

 
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