Smt. Achala @ Dimpi vs Nitin Kumar
2011 Latest Caselaw 1219 ALL

Citation : 2011 Latest Caselaw 1219 ALL
Judgement Date : 19 April, 2011

Allahabad High Court

Smt. Achala @ Dimpi vs Nitin Kumar on 19 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 113 of 2011
 

 
Petitioner :- Smt. Achala @ Dimpi
 
Respondent :- Nitin Kumar
 
Petitioner Counsel :- Ashok Kumar Rai,Ravindra Nath Rai
 

 
Hon'ble Rajes Kumar,J.

One week's time is allowed to take steps to serve the opposite party by registered post.

List in the week commencing 23.5.2011.

Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 19.4.2011

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