Uttar Pradesh Road Transport ... vs Vimal Kumar Singh And Another
2011 Latest Caselaw 1216 ALL

Citation : 2011 Latest Caselaw 1216 ALL
Judgement Date : 19 April, 2011

Allahabad High Court

Uttar Pradesh Road Transport ... vs Vimal Kumar Singh And Another on 19 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2568 of 2009
 

 
Petitioner :- Uttar Pradesh Road Transport Corporation
 
Respondent :- Vimal Kumar Singh And Another
 
Petitioner Counsel :- Anubhav Chandra
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant states that he has received counter affidavit on 20.5.2010. Office to verify the same and thereafter the case may be listed under the appropriate heading.

Order Date :- 19.4.2011

Download the LatestLaws.com Mobile App