The Oriental Insurance Co. Ltd., ... vs Smt. Munni Devi And Others
2011 Latest Caselaw 1214 ALL

Citation : 2011 Latest Caselaw 1214 ALL
Judgement Date : 19 April, 2011

Allahabad High Court

The Oriental Insurance Co. Ltd., ... vs Smt. Munni Devi And Others on 19 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1193 of 2001
 

 
Petitioner :- The Oriental Insurance Co. Ltd., Lko.
 
Respondent :- Smt. Munni Devi And Others
 
Petitioner Counsel :- Amaresh Sinha
 
Respondent Counsel :- Siddharth Shukla
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant states that he has filed paper book in the Registry. Office to verify the same.

Order Date :- 19.4.2011

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