M/S National Insurance Co. Ltd. vs Smt. Kiran Devi
2011 Latest Caselaw 1205 ALL

Citation : 2011 Latest Caselaw 1205 ALL
Judgement Date : 19 April, 2011

Allahabad High Court

M/S National Insurance Co. Ltd. vs Smt. Kiran Devi on 19 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 570 of 1993
 

 
Petitioner :- M/S National Insurance Co. Ltd.
 
Respondent :- Smt. Kiran Devi
 
Petitioner Counsel :- A.K. Gaur
 
Respondent Counsel :- Sanjay Agrawal
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

List this case after two weeks showing the name of Sri V.K. Birla, Advocate, as counsel for the appellant.

Order Date :- 19.4.2011

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