State Of U.P. Thorugh Commandant, ... vs Sunil Kumar Sharma
2011 Latest Caselaw 1201 ALL

Citation : 2011 Latest Caselaw 1201 ALL
Judgement Date : 19 April, 2011

Allahabad High Court

State Of U.P. Thorugh Commandant, ... vs Sunil Kumar Sharma on 19 April, 2011

Bench: D.S.R. Varma, Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- SPECIAL APPEAL No. - 115 of 2004
 

 
Petitioner :- State Of U.P. Thorugh Commandant, Vii- Bareilly
 
Respondent :- Sunil Kumar Sharma
 
Petitioner Counsel :- Hanuman Upadhya,S.C.
 
Respondent Counsel :- Ashok Khare
 

 
Hon'ble D.S.R. Varma,J.

Hon'ble Abhinava Upadhya,J.

At the request of the learned Standing Counsel appearing for the appellant, the case is passed over for the day.

Order Date :- 19.4.2011

SKM

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