Citation : 2011 Latest Caselaw 1198 ALL
Judgement Date : 19 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 15042 of 2011 Petitioner :- Om Kumar Respondent :- Ghan Shyam And Others Petitioner Counsel :- Yogendra Nath Rai Respondent Counsel :- S.C. Hon'ble Rajes Kumar,J.
A week's time is allowed to take steps.
List in the week commencing 16.5.2011.
Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 19.4.2011
OP
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