Smt. Rehana vs State Of U.P. & Another
2011 Latest Caselaw 1197 ALL

Citation : 2011 Latest Caselaw 1197 ALL
Judgement Date : 19 April, 2011

Allahabad High Court

Smt. Rehana vs State Of U.P. & Another on 19 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 64 of 2011
 

 
Petitioner :- Smt. Rehana
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Anil Mullick
 

 
Hon'ble Rajes Kumar,J.

Notice was sent by ordinary post. Let the applicant may serve the respondent by registered post.

List in the week commencing 23.5.2011.

Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 19.4.2011

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