Smt. Lakshmi @ Rani vs Narendra Kumar
2011 Latest Caselaw 1195 ALL

Citation : 2011 Latest Caselaw 1195 ALL
Judgement Date : 19 April, 2011

Allahabad High Court

Smt. Lakshmi @ Rani vs Narendra Kumar on 19 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 464 of 2004
 

 
Petitioner :- Smt. Lakshmi @ Rani
 
Respondent :- Narendra Kumar
 
Petitioner Counsel :- Harish Chandra Mishra
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counter affidavit has been filed today, let it be taken on record.

List this case after a week. In the meantime, rejoinder affidavit may be filed. Counsel for the parties may also comply with the order dated 13.4.2011 by the next date.

Order Date :- 19.4.2011

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