Yashpal Singh And Others vs Prabhunath Singh
2011 Latest Caselaw 1192 ALL

Citation : 2011 Latest Caselaw 1192 ALL
Judgement Date : 19 April, 2011

Allahabad High Court

Yashpal Singh And Others vs Prabhunath Singh on 19 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 67495 of 2010
 

 
Petitioner :- Yashpal Singh And Others
 
Respondent :- Prabhunath Singh
 
Petitioner Counsel :- Suresh Chandra Varma,Rajiv Kumar Mishra,V C Dixit
 
Respondent Counsel :- A P Singh
 

 
Hon'ble Rajes Kumar,J.

Rejoinder affidavit filed today, the same may be placed on record.

List in the week commencing 16.5.2011.

Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 19.4.2011

Download the LatestLaws.com Mobile App