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Asha Devi vs Jiya Lal @ Nanhey
2011 Latest Caselaw 1191 ALL

Citation : 2011 Latest Caselaw 1191 ALL
Judgement Date : 19 April, 2011

Allahabad High Court
Asha Devi vs Jiya Lal @ Nanhey on 19 April, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 33 of 2011
 

 
Petitioner :- Asha Devi
 
Respondent :- Jiya Lal @ Nanhey
 
Petitioner Counsel :- C.P. Srivastava
 

 
Hon'ble Rajes Kumar,J.

The applicant may take steps to serve the opposite party within 10 days by registered post. 

List in the week commencing 16.5.2011.

Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 19.4.2011

OP

 

 

 
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