Smt. Suruchi Mishra vs Prabhat Gaur
2011 Latest Caselaw 1169 ALL

Citation : 2011 Latest Caselaw 1169 ALL
Judgement Date : 18 April, 2011

Allahabad High Court

Smt. Suruchi Mishra vs Prabhat Gaur on 18 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 176 of 2011
 

 
Petitioner :- Smt. Suruchi Mishra
 
Respondent :- Prabhat Gaur
 
Petitioner Counsel :- Abhishek Pandey,Aashish Mishra
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the applicant states that there is a chance of reconciliation. Therefore, the matter is referred to the Mediation Centre, High Court, Allahabad. Both the applicant as well as respondent are directed to appear before the Mediation Centre, High Court, Allahabad on 15.5.2011.

Issue notice to the respondent. The applicant may take steps to serve the respondent by registered post.

The Mediation Centre, High Court, Allahabad is directed to give the report at the earliest.

List in the week commencing 30.5.2011.

Order Date :- 18.4.2011

Download the LatestLaws.com Mobile App