Rajendra Singh vs State Of U.P.
2011 Latest Caselaw 1165 ALL

Citation : 2011 Latest Caselaw 1165 ALL
Judgement Date : 18 April, 2011

Allahabad High Court

Rajendra Singh vs State Of U.P. on 18 April, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25222 of 2010
 

 
Petitioner :- Rajendra Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- B.K.Solanki
 
Respondent Counsel :- Govt.Advocate,Pankaj Srivastava
 

 
Hon'ble B.N. Shukla,J.

On the request of the learned AGA, list in the next cause list.

Order Date :- 18.4.2011

SU.

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