Citation : 2011 Latest Caselaw 1159 ALL
Judgement Date : 18 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32410 of 2010 Petitioner :- Ram Ashrey @ Ramashray Respondent :- State Of U.P. Petitioner Counsel :- Nand Lal Yadav,Kameshwar Singh,Prem Chandra Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
On the request of the learned AGA, list after two weeks.
Order Date :- 18.4.2011
SU.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!