Smt. Neelam Yadav vs Dinesh Kumar Yadav
2011 Latest Caselaw 1158 ALL

Citation : 2011 Latest Caselaw 1158 ALL
Judgement Date : 18 April, 2011

Allahabad High Court

Smt. Neelam Yadav vs Dinesh Kumar Yadav on 18 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 451 of 2009
 

 
Petitioner :- Smt. Neelam Yadav
 
Respondent :- Dinesh Kumar Yadav
 
Petitioner Counsel :- S.K. Chaubey,A.N.Singh
 
Respondent Counsel :- B.K. Solanki,V.K. Goel
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Order Date :- 18.4.2011

Civil Misc. Stay Application No.142033 of 2009

Case :- FIRST APPEAL No. - 451 of 2009

Petitioner :- Smt. Neelam Yadav

Respondent :- Dinesh Kumar Yadav

Petitioner Counsel :- S.K. Chaubey,A.N.Singh

Respondent Counsel :- B.K. Solanki,V.K. Goel

Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.