Ajit vs State Of U.P.
2011 Latest Caselaw 1154 ALL

Citation : 2011 Latest Caselaw 1154 ALL
Judgement Date : 18 April, 2011

Allahabad High Court

Ajit vs State Of U.P. on 18 April, 2011

Bench: Vikram Nath




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11273 of 2010
 

 
Petitioner :- Ajit
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- D.S. Pandey,Anil Raghav
 
Respondent Counsel :- Govt Advocate,Akhilesh Srivastava
 

 
Hon'ble Vikram Nath,J.

This case is wrongly listed. By order dated 1.4.2011, it was directed to be listed in the month of July 2011.

Let the case be listed as per order dated 1.4.2011.

Order Date :- 18.4.2011

Download the LatestLaws.com Mobile App