Raj Kumar vs Navrang Lal And Others
2011 Latest Caselaw 1146 ALL

Citation : 2011 Latest Caselaw 1146 ALL
Judgement Date : 18 April, 2011

Allahabad High Court

Raj Kumar vs Navrang Lal And Others on 18 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 409 of 1997
 

 
Petitioner :- Raj Kumar
 
Respondent :- Navrang Lal And Others
 
Petitioner Counsel :- R.K.Gupta
 
Respondent Counsel :- Ravindra Singh,A.K.Sharma,S.Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Case is listed under Chapter XIII Rule 3. Counsel for the appellant has filed an application to grant two weeks' time to file paper book.

Application is allowed. Appellant is granted two weeks' time to file the paper book.

Order Date :- 18.4.2011

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