Citation : 2011 Latest Caselaw 1139 ALL
Judgement Date : 18 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 22066 of 2011 Petitioner :- Deepak Sen Respondent :- Smt. Sumitra Devi Petitioner Counsel :- Anand Kumar Srivastava Hon'ble Rajes Kumar,J.
Issue notice to the respondent returnable at an early date. The petitioner may take steps to serve the respondent by registered post.
List in the week commencing 16.5.2011.
Order Date :- 18.4.2011
OP
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