C/M Janta Junior High School Awak ... vs State Of U.P. & Others
2011 Latest Caselaw 1126 ALL

Citation : 2011 Latest Caselaw 1126 ALL
Judgement Date : 16 April, 2011

Allahabad High Court

C/M Janta Junior High School Awak ... vs State Of U.P. & Others on 16 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 866 of 2008
 

 
Petitioner :- C/M Janta Junior High School Awak (Kotila) Azamgarh & Anr.
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Shashi Kant Shukla,Azaz Ahmad
 
Respondent Counsel :- C.S.C.,Tej Bhan Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the request of Standing Counsel.

Order Date :- 16.4.2011

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