Raj Verma Alias Raj Kumar Verma vs State Of U.P.
2011 Latest Caselaw 1125 ALL

Citation : 2011 Latest Caselaw 1125 ALL
Judgement Date : 16 April, 2011

Allahabad High Court

Raj Verma Alias Raj Kumar Verma vs State Of U.P. on 16 April, 2011

Bench: Vikram Nath




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20574 of 2010
 

 
Petitioner :- Raj Verma Alias Raj Kumar Verma
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Smt. Manju R. Chauhan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vikram Nath,J.

List this matter on 22.04.2011 in the top twenty cases, to enable the counsel for the applicant to place the relevant case law.

Order Date :- 16.4.2011

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