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The National Highways Authority ... vs Sri Sultan Ahmad & Others
2011 Latest Caselaw 1123 ALL

Citation : 2011 Latest Caselaw 1123 ALL
Judgement Date : 16 April, 2011

Allahabad High Court
The National Highways Authority ... vs Sri Sultan Ahmad & Others on 16 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 300 of 2002
 

 
Petitioner :- The National Highways Authority Of India
 
Respondent :- Sri Sultan Ahmad & Others
 
Petitioner Counsel :- Ashutosh Srivastava,K.R.Sirohi
 
Respondent Counsel :- V.P. Rai,Jamvant Maurya
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for the appellant.

Order Date :- 16.4.2011

NS

 

 

 
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