Citation : 2011 Latest Caselaw 1122 ALL
Judgement Date : 16 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 73528 of 2010 Petitioner :- Sunil Kumar Respondent :- Sujit Kumar And Others Petitioner Counsel :- Ramesh Upadhyay,A.K. Gupta Hon'ble Rajes Kumar,J.
A mention has been made by the learned counsel for the petitioner for taking up the case. When the case is called out, Sri Sunil Kumar, learned counsel for the respondent is not present. Learned counsel for the petitioner states that he tried to inform Sri Sunil Kumar but failed to do so. He requested that the matter is very urgent.
In view of the above, list this case in the next cause list i.e. on 22.4.2011 peremptorily.
Order Date :- 16.4.2011
OP
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