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State Of U.P. & Others vs Mohammad Safiq
2011 Latest Caselaw 1120 ALL

Citation : 2011 Latest Caselaw 1120 ALL
Judgement Date : 16 April, 2011

Allahabad High Court
State Of U.P. & Others vs Mohammad Safiq on 16 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 732 of 2008
 

 
Petitioner :- State Of U.P. & Others
 
Respondent :- Mohammad Safiq
 
Petitioner Counsel :- Sanjay Goswami,S.C.
 
Respondent Counsel :- S.K. Srivastava,Ashok Khare,Vijay Prakash
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the request of Standing Counsel.

Order Date :- 16.4.2011

NS

 

 

 
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