Citation : 2011 Latest Caselaw 1113 ALL
Judgement Date : 16 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL No. - 1098 of 2007 Petitioner :- Kamal Kumar Mittal Respondent :- District Magistrate, Pilibhit & Others Petitioner Counsel :- Vishnu Sahai,B. Dayal Respondent Counsel :- C.S.C. Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the illness slip of counsel for the appellant.
Order Date :- 16.4.2011
NS
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