Ram Niwas Singh vs State Of U.P. & Others
2011 Latest Caselaw 1111 ALL

Citation : 2011 Latest Caselaw 1111 ALL
Judgement Date : 16 April, 2011

Allahabad High Court

Ram Niwas Singh vs State Of U.P. & Others on 16 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 222 of 2008
 

 
Petitioner :- Ram Niwas Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.K. Mishra,Vinod Sinha
 
Respondent Counsel :- C.S.C.,Anil Kumar Shukla,H.N. Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the request of counsel for the appellant, the case is passed over. He may supply a better date chart by the next date.

Order Date :- 16.4.2011

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