Deen Dayal Mittal vs The New India Assurance Company ...
2011 Latest Caselaw 1109 ALL

Citation : 2011 Latest Caselaw 1109 ALL
Judgement Date : 16 April, 2011

Allahabad High Court

Deen Dayal Mittal vs The New India Assurance Company ... on 16 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2001 of 2009
 

 
Petitioner :- Deen Dayal Mittal
 
Respondent :- The New India Assurance Company Ltd. And Others
 
Petitioner Counsel :- A.L. Jaiswal,Sharve Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 16.4.2011

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