Kusum vs Shivkar Singh
2011 Latest Caselaw 1098 ALL

Citation : 2011 Latest Caselaw 1098 ALL
Judgement Date : 16 April, 2011

Allahabad High Court

Kusum vs Shivkar Singh on 16 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 159 of 2011
 

 
Petitioner :- Kusum Singh
 
Respondent :- Shivkar Singh
 
Petitioner Counsel :- Upendra Vikram Singh,Nawal Kishore Mishra
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent, returnable at an early date. The applicant may take steps to serve the respondent by registered post.

List in the week commencing 16.5.2011.

Till the next date of listing, the further proceeding in suit no. 33 of 2010, Shivkar Vs. Kusum pending in the court of District Judge, Jaunpur shall remain stayed.

Order Date :- 16.4.2011

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