Citation : 2011 Latest Caselaw 1095 ALL
Judgement Date : 16 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 172 of 2011 Petitioner :- Smt. Alpana Verma And Another Respondent :- Sanjay Verma Petitioner Counsel :- J.S. Baghel Hon'ble Rajes Kumar,J.
Issue notice to the respondent, returnable at an early date. The applicant may take steps within 10 days to serve the respondent by registered post.
List in the week commencing 16.5.2011.
Till the next date of listing, the further proceeding in case no. 211 of 2010 (Sanjay Verma Vs. Alpana Verma) pending before the Family Court, Gorakhpur shall remain stayed.
Order Date :- 16.4.2011
OP
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