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Kamal Kumar Mittal vs District Magistrate, Pilibhit & ...
2011 Latest Caselaw 1092 ALL

Citation : 2011 Latest Caselaw 1092 ALL
Judgement Date : 16 April, 2011

Allahabad High Court
Kamal Kumar Mittal vs District Magistrate, Pilibhit & ... on 16 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 1097 of 2007
 

 
Petitioner :- Kamal Kumar Mittal
 
Respondent :- District Magistrate, Pilibhit & Others
 
Petitioner Counsel :- Vishnu Sahai,B. Dayal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for the appellant.

Order Date :- 16.4.2011

NS

 

 

 
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