State Of U.P. vs Bachcha Lal & Others
2011 Latest Caselaw 1088 ALL

Citation : 2011 Latest Caselaw 1088 ALL
Judgement Date : 16 April, 2011

Allahabad High Court

State Of U.P. vs Bachcha Lal & Others on 16 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 18 of 1996
 

 
Petitioner :- State Of U.P.
 
Respondent :- Bachcha Lal & Others
 
Petitioner Counsel :- S.C.
 
Respondent Counsel :- D.S.P Singh,Sankatha Rai
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for the respondents.

Order Date :- 16.4.2011

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