Noida vs Nathoo Singh
2011 Latest Caselaw 1084 ALL

Citation : 2011 Latest Caselaw 1084 ALL
Judgement Date : 16 April, 2011

Allahabad High Court

Noida vs Nathoo Singh on 16 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 384 of 1994
 

 
Petitioner :- Noida
 
Respondent :- Nathoo Singh
 
Petitioner Counsel :- A.K. Gour
 
Respondent Counsel :- P.K. Singh,B.N. Misra
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant has filed an application to file the paper book. Application is allowed. Counsel for the appellant is granted a month's time to file the paper book.

Order Date :- 16.4.2011

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