The Oriental Insurance Company ... vs Harendra Singh Tomar & Another
2011 Latest Caselaw 1068 ALL

Citation : 2011 Latest Caselaw 1068 ALL
Judgement Date : 15 April, 2011

Allahabad High Court

The Oriental Insurance Company ... vs Harendra Singh Tomar & Another on 15 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 
Civil Misc. Correction Application No.113562 of 2011
 
IN
 
Case :- FIRST APPEAL FROM ORDER No. - 607 of 2011
 

 
Petitioner :- The Oriental Insurance Company Ltd.
 
Respondent :- Harendra Singh Tomar & Another
 
Petitioner Counsel :- Anupam Shukla
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

This appeal was admitted on 8.3.2011 and an interim order was granted. The appellant has filed an application for correction of the same.

In the order, District Gorakhpur has wrongly been mentioned. In its place word 'Meerut' may be read.

With these observation, the application is allowed.

Order Date :- 15.4.2011

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