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Yogesh Chandra Sharma And 12 Ors. vs R.P.Shukla District Magistrate ...
2011 Latest Caselaw 1064 ALL

Citation : 2011 Latest Caselaw 1064 ALL
Judgement Date : 15 April, 2011

Allahabad High Court
Yogesh Chandra Sharma And 12 Ors. vs R.P.Shukla District Magistrate ... on 15 April, 2011
Bench: Anil Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- CONTEMPT No. - 1203 of 2004
 

 
Petitioner :- Yogesh Chandra Sharma And 12 Ors.
 
Respondent :- R.P.Shukla District Magistrate Etah And 5 Ors.
 
Petitioner Counsel :- R.C.Tewari
 

 
Hon'ble Anil Kumar,J.

Case has been called out in the revised list. 

None is present on behalf of the applicant.

Under these circumstances, the Court has no option but to dismiss the contempt petition for want of prosecution.

The contempt petition is accordingly dismissed for want of prosecution.

Order Date :- 15.4.2011

Ravi/

 

 

 
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