Harish Chand vs Ram Ashrey And Another
2011 Latest Caselaw 1057 ALL

Citation : 2011 Latest Caselaw 1057 ALL
Judgement Date : 15 April, 2011

Allahabad High Court

Harish Chand vs Ram Ashrey And Another on 15 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 21551 of 2011
 

 
Petitioner :- Harish Chand
 
Respondent :- Ram Ashrey And Another
 
Petitioner Counsel :- P.S. Yadav,Rajesh Kumar
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent nos. 1 & 2. Notice on behalf of respondent no. 3 has been accepted by Sri Mahesh Narain Singh, Advocate. Counter affidavit may be filed within a period of three weeks.

List in the week commencing 16.5.2011.

Order Date :- 15.4.2011

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