Deependra Bahadur Singh vs Sri Sanjay Mohan & Another.
2011 Latest Caselaw 1055 ALL

Citation : 2011 Latest Caselaw 1055 ALL
Judgement Date : 15 April, 2011

Allahabad High Court

Deependra Bahadur Singh vs Sri Sanjay Mohan & Another. on 15 April, 2011

Bench: Anil Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- CONTEMPT No. - 1258 of 2004
 

 
Petitioner :- Deependra Bahadur Singh
 
Respondent :- Sri Sanjay Mohan & Another.
 
Petitioner Counsel :- Pankaj Bajpai
 

 
Hon'ble Anil Kumar,J.

Case has been called out in the revised list.

None is present on behalf of the applicant.

Under these circumstances, the Court has no option but to dismiss the contempt petition for want of prosecution.

The contempt petition is accordingly dismissed for want of prosecution.

Order Date :- 15.4.2011

Ravi/

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