Darsu Ram vs State Of U.P. And Others
2011 Latest Caselaw 1054 ALL

Citation : 2011 Latest Caselaw 1054 ALL
Judgement Date : 15 April, 2011

Allahabad High Court

Darsu Ram vs State Of U.P. And Others on 15 April, 2011

Bench: Devendra Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 21592 of 2011
 

 
Petitioner :- Darsu Ram
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- D.K.S. Rathor
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devendra Pratap Singh,J.

Learned Standing counsel has accepted notice on behalf of respondent nos.1 to 3.

Issue notice to respondent nos. 4 and 5 by both methods returnable by the next date. Steps to be taken within a week.

All the respondents may file counter affidavit by the next date.

List in the week commencing 11th of July 2011.

Order Date :- 15.4.2011

PKG

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