Pyare Lal Verma vs M.M.Sinha,Presently Posted As ...
2011 Latest Caselaw 1048 ALL

Citation : 2011 Latest Caselaw 1048 ALL
Judgement Date : 15 April, 2011

Allahabad High Court

Pyare Lal Verma vs M.M.Sinha,Presently Posted As ... on 15 April, 2011

Bench: Anil Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- CONTEMPT No. - 2019 of 2004
 

 
Petitioner :- Pyare Lal Verma
 
Respondent :- M.M.Sinha,Presently Posted As Director Horticulture And Food
 
Petitioner Counsel :- Ganga Singh
 

 
Hon'ble Anil Kumar,J.

Case has been called out in the revised list.

None is present on behalf of the applicant.

Under these circumstances, the Court has no option but to dismiss the contempt petition for want of prosecution.

The contempt petition is accordingly dismissed for want of prosecution.

Order Date :- 15.4.2011

Ravi/

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