Kaptan Singh & Others vs State Of U.P. And Others
2011 Latest Caselaw 1028 ALL

Citation : 2011 Latest Caselaw 1028 ALL
Judgement Date : 13 April, 2011

Allahabad High Court

Kaptan Singh & Others vs State Of U.P. And Others on 13 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 21150 of 2011
 

 
Petitioner :- Kaptan Singh & Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- B.R.Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this writ petition along with record of writ petition No.72236 of 2010 on the date fixed in the aforesaid case, showing the names of respective counsel in each case along with cause title.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1 to 5. Issue notice to respondent Nos. 6 to 12. Respondents may file counter affidavit by the date fixed.

Order Date :- 13.4.2011

SRY

Download the LatestLaws.com Mobile App