Jitendra Kumar Shukla vs The Bharat Sanchar Nigam Ltd. ...
2011 Latest Caselaw 1022 ALL

Citation : 2011 Latest Caselaw 1022 ALL
Judgement Date : 11 April, 2011

Allahabad High Court

Jitendra Kumar Shukla vs The Bharat Sanchar Nigam Ltd. ... on 11 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 1617 of 2006
 

 
Petitioner :- Jitendra Kumar Shukla
 
Respondent :- The Bharat Sanchar Nigam Ltd. Thru' Chairman-Cum-M.D. & Ors.
 
Petitioner Counsel :- Gaurav Singh,P.S.Baghel
 
Respondent Counsel :- S.S.C.,B.N. Singh,Subodh Kumar,V.N.Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the request of counsel for the respondents, list this case after two weeks. In the meantime, he may obtain instructions.

Order Date :- 11.4.2011

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