Om Prakash Gupta vs National Insurance Company Ltd. & ...
2011 Latest Caselaw 1021 ALL

Citation : 2011 Latest Caselaw 1021 ALL
Judgement Date : 11 April, 2011

Allahabad High Court

Om Prakash Gupta vs National Insurance Company Ltd. & ... on 11 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 194 of 1995
 

 
Petitioner :- Om Prakash Gupta
 
Respondent :- National Insurance Company Ltd. & Others
 
Petitioner Counsel :- S.S.R. Dwivedi,A.P.Srivastava,Manoj Srivastava
 
Respondent Counsel :- A.K. Gaur,Manoj Sinha,Qazi Vakil Ahmad
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for the appellant.

Order Date :- 11.4.2011

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