Mohammad Suleman Ansari vs Sri Gulzar Husain & Others
2011 Latest Caselaw 1018 ALL

Citation : 2011 Latest Caselaw 1018 ALL
Judgement Date : 11 April, 2011

Allahabad High Court

Mohammad Suleman Ansari vs Sri Gulzar Husain & Others on 11 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 36374 of 1995
 

 
Petitioner :- Mohammad Suleman Ansari
 
Respondent :- Sri Gulzar Husain & Others
 
Petitioner Counsel :- Atul Dayal,K.M. Dayal,Komal Mehrotra
 
Respondent Counsel :- C.S.C.,A. Wahal,Neeraj Agarwal,Neeraj Tripathi,S.M.A.Kazmi
 

 
Hon'ble Rakesh Tiwari,J.

As prayed, three weeks' time is granted for filing rejoinder affidavit.

List this matter immediately thereafter.

Order Date :- 11.4.2011

Download the LatestLaws.com Mobile App