Dinesh Kumar vs State Of U.P. And Others
2011 Latest Caselaw 1016 ALL

Citation : 2011 Latest Caselaw 1016 ALL
Judgement Date : 11 April, 2011

Allahabad High Court

Dinesh Kumar vs State Of U.P. And Others on 11 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 21022 of 2011
 

 
Petitioner :- Dinesh Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- N.C.Tripathi,Sanjay Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit.

List after six weeks.

Order Date :- 11.4.2011

SRY

Download the LatestLaws.com Mobile App